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  • Application of provisions of Information Technology Act, 2000 Section-402

Code of Criminal Procedure Act, 1973

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Chapter XXIV Registration Offices and Fees
402 Application of provisions of Information Technology Act, 2000
Description All the provisions of the Information Technology Act, 2000 relating to the electronic records, including the manner and format in which the electronic records shall be filed, in so far as they are not inconsistent with this Act, shall apply in relation to the records in electronic form specified under section 398.

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